Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(a) in Telangana Irrigation (Construction and Maintenance of Water Courses) Act, 1965 (a)"ayacut" in relation to an irrigation work means all the lands which are entitled to irrigation under that irrigation work;
