Supreme Court - Daily Orders
Chandrasekhara Pillai.S vs Union Of India on 5 May, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.10 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 70/2017
CHANDRASEKHARA PILLAI.S AND ANR Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(with office report)
Date : 05/05/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Prashant Bhushan, Adv.
Ms. Vrinda Grover, Adv.
Mr. Amit Singh, Adv.
Mr. Rajan Singh, Adv.
Ms. Ratna, Adv.
for Md. Shahid Anwar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with W.P.(Crl.) No. 62 of 2017.
(DEEPAK MANSUKHANI) (RAJINDER KAUR) AR-cum-PS Court Master Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.05.05 17:43:13 IST Reason: