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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(iv) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(iv)Whenever a work is taken up the estimated cost of work, item of work proposed to be executed, details of the executors of the work etc., are to be exhibited on a board at the place of the work; so that every beneficiary of under the Farmers' Organisation is aware of the details of the work being executed and expenditures to be incurred.