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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(3)(g) in Jhargram University Act, 2017

(g)rules for the recognition of libraries, laboratories, museums, hostels, and institutions for study, research and residence, other than those established, maintained and managed by the University;