Allahabad High Court
Lachi Ram Yadav And Others vs Asstt. Registrar, Firms, Chits And ... on 25 April, 2012
Author: V.K. Shukla
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 57510 of 2010 Petitioner :- Lachi Ram Yadav And Others Respondent :- Asstt. Registrar, Firms, Chits And Societies And Others Petitioner Counsel :- Pranav Kumar Srivastava,Gajendra Pratap Respondent Counsel :- C.S.C.,M.M. Singh Hon'ble V.K. Shukla,J.
List this case in the second week of July, 2012.
Interim order already passed is extended till the next date of listing.
Order Date :- 25.4.2012 SRY