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Union of India - Section

Section 48 in The Central Reserve Police Force Rules, 1955

48. Recruit's subsistence allowance .-A consolidated allowance not exceeding Rs. 6 may be paid by the enrolling officer to recruiter for each recruit produced for enlistment. The payment is intended to cover the travelling expenses of the recruiter, and the recruit and the subsistence allowance of the recruit, up to the time of the recruit's approval or rejection. This is not a reward, and is subject to the recruit being of the required standard, and the actual expense being incurred.