Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] Bombay Presidency - Subsection Section 50(a) in Bombay Primary Education Act, 1947 (a)call for from any authorised municipality or school board or Administrative Officer any return, statement, account or report relating to any matter connected with primary education;
