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Union of India - Section

Section 69 in Conduct of Elections Rules, 1961

69. [ Notice to electors at election by assembly members. [ Substituted by S.O. 3662, dated 12.10.1964.]

- At an election by assembly members where a poll becomes necessary, the returning officer for such election shall, as soon as may be after the last date for the withdrawal of candidatures, send to each elector a notice informing him of the date, time and place fixed for polling.]