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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(a) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(a)empower the Central Government to fix from time to time the limits within which licences may be given for the cultivation of the opium poppy;