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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(3)(b) in Jammu and Kashmir Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2018

(b)disclosed further, except with the prior consent of the individual to whom such information relates.