Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 24 in The Tamil Nadu Cinemas (Regulation) Rules, 1957 24. Have the floor, roof, ceiling, private boxes, balconies, galleries, tiers, partitions and every room, lobby corridor and passage been constructed of fire resisting materials.
