Bombay High Court
Madhavi Bindumadhav Thackeray vs The Collector Of Mumbai (City) on 3 June, 2024
H. C. Shiv 502.w8015.24.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.8015 OF 2024
Raghav Sunder Shetty .. Petitioner
vs.
The Collector of Thane & Ors. .. Respondents
WITH
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.17458 OF 2024
Madhavi Bindumadhav Thackeray .. Petitioner
vs.
The Collector of Thane & Ors. .. Respondents
Mr. Veena Thadani with Ms.Bharti Nyaynirgune and Ms.Rutuja Gaikwad for
the Petitioner in both matters.
Mr. Abhay Patki, Addl. G.P. with Ms. Jyoti Chavan Addl.G.P. for the
Respondent-State in WPL No.17458/2024.
Mr. O. A. Chandurkar Addl. G.P. with Smt. G.R. Raghuvanshi AGP for the
Respondent-State in WP No.8015/2024.
Mr. Suraj Gupta for Respondent No.3.
CORAM: Kamal Khata &
Shyam C. Chandak, JJ.
(Vacation Court) DATE : 3rd JUNE 2024 P. C.:-
1) Heard learned Advocate for both parties.
HEMANT CHANDERSEN 2) Issue notice to the Respondents, returnable on 5th June 2024. SHIV Digitally signed by HEMANT CHANDERSEN SHIV 1/2 Date: 2024.06.04 15:11:04 +0530 ::: Uploaded on - 04/06/2024 ::: Downloaded on - 05/06/2024 02:50:45 ::: H. C. Shiv 502.w8015.24.doc
3) Mr.Gupta, learned Advocate waives notice on behalf of Respondent No.3.
(Shyam C Chandak, J) (Kamal Khata, J) 2/2 ::: Uploaded on - 04/06/2024 ::: Downloaded on - 05/06/2024 02:50:45 :::