Section 16 in The Madhya Pradesh State University Service Rules, 1983
16. Submission of the list of suitable officers to [State Government].-
The list prepared in accordance with Rule 15 shall then be forwarded to the [State Government]alongwith-(i)the records of all persons included in the list,(ii)the records of all persons who are proposed to be superseded by the recommendations made in the list; and(iii)the reasons as recorded by the Committee for the proposed supersession of any person.
