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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(h) in The West Bengal College Service Commission Act, 1978

(h)"Governor" means the Governor of the State of West Bengal;
(hh)[ "institution deemed to be a University" means an institution declared as such by the Central Government under section 3 of the University Grants Commission Act, 1956;] [Clause (hh) inserted by West Bengal Act 26 of 1993.]