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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in The Rajasthan Secondary Education Act, 1957

(2)conduct public examinations [based on such courses of secondary Education as may be prescribed] [Substituted by Section 4 (a) of Rajasthan Act No. 25 of 1964.]: