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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(a) in Insurance Regulatory and Development Authority of India (Registration of Corporate Agents) Regulations, 2015

(a)A Corporate Agent (Life), may have arrangements with a maximum of three life insurers to solicit, procure and service their insurance products.