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Himachal Pradesh High Court

Nirmal Thakur vs . Suraj Negi And Another. on 26 July, 2024

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Nirmal Thakur vs. Suraj Negi and another.

RSA No. 515 of 2017.

.

26.07.2024. Present: Mr. J.N. Kanen, Advocate vice Mr. Tek Chand Sharma, Advocate, for the appellant.

Mr. Vivek Sharma, Advocate, for respondent No.1.

Ms. Sharmila Patial, Additional Advocate General, for respondent No.2.

Learned vice counsel for the appellant prays for an adjournment on the ground that the original counsel is not available today on account of infection in the eyes.

List on 23.08.2024.

(Tarlok Singh Chauhan) Judge 26th July, 2024.

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