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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

(3)If the- owner, agent or Majhi fails to make application for the renewal of the licence for the cargo boat within two months from the date of expiry of the old licence, he shall be charged licence fees at double rate.