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State of Rajasthan - Section

Section 21 in The Rajasthan Municipal Service Rules, 1963

21. Recommendation of the Commission.

- The Commission shall prepare a list of the candidates whom they consider suitable for appointment to the post or posts concerned, arranged in order of merit and forward the same to the Appointing Authority :Provided that the Commission may, to the extent of 50% of the advertised vacancies, keep names of suitable candidates on the reserve list. The names of such candidates may on requisition, be recommended in the order in merit to the Appointing Authority within six months from the date on which the original list is forwarded by the Commission to the Appointing Authority.