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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(1)(b) in The Jammu and Kashmir Representation of the People Act, 1957

(b)[ Omitted.] [Clause (b) of Section 21 omitted by Act XIII of 1963.]