Bombay High Court
Cma-Cgm Agencies (India) Private ... vs M/S Vhcl Industries Ltd. Through ... on 24 April, 2019
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUIT NO. 72 OF 2017
Cma-cgm Agencies (india) Private Limited, ....Petitioner
V/S
M/s Vhcl Industries Ltd. Through Official ....Respondent
Liquidator And 2 Others Mr. Prathamesh Kamat i/b Ganesh and Co. for Plaintiff Mr. V. M. Dahake for Defendant No. 3.
CORAM : K.R. SHRIRAM, J DATE : 24th April, 2019 P.C. :
Stand over to 3 May 2019.
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