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Bombay High Court

Cma-Cgm Agencies (India) Private ... vs M/S Vhcl Industries Ltd. Through ... on 24 April, 2019

Author: K.R. Shriram

Bench: K.R. Shriram

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

              COMMERCIAL SUIT NO. 72 OF 2017

 Cma-cgm Agencies (india) Private Limited,            ....Petitioner
             V/S
 M/s Vhcl Industries Ltd. Through Official         ....Respondent

Liquidator And 2 Others Mr. Prathamesh Kamat i/b Ganesh and Co. for Plaintiff Mr. V. M. Dahake for Defendant No. 3.

CORAM : K.R. SHRIRAM, J DATE : 24th April, 2019 P.C. :

Stand over to 3 May 2019.
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