Section 190(1)(c) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

[Cites 0, Cited by 0] [Section 190(1)] [Section 190] [Entire Act]

State of Uttar Pradesh - Subsection

Section 190(1)(c) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(c)when he surrenders his holding or part thereof;

(cc)[ when the holding or part thereof has been transferred, let out or used in contravention of the provisions of this Act] [Added by U.P Act No. 37 of 1058.];

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State of Uttar Pradesh - Subsection

Section 190(1)(c) in The U.P. Zamindari Abolition and Land Reforms Act, 1950