Delhi High Court - Orders
Sabera Khatoon vs Foreign Regional Registration Office, ... on 9 May, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1311/2023 & CM APPL. 6305/2023 (Interim relief)
SABERA KHATOON ..... Petitioner
Through: Appearance not given.
versus
FOREIGN REGIONAL REGISTRATION OFFICE, DELHI
AND ORS. ..... Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Zubin Singh, Advocate and Ms.
Geetanjali Tyagi, GP for UOI.
ACP Harwinder Singh and
Inspector Satish Kumar (FRRO).
Ms. Richa Dhawan and Mr. Anuj
Chaturvedi, Advocates for R-
3/DUSIB.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 09.05.2023 The present writ petition has been received on transfer pursuant to the directions dated 08.05.2023, issued by Hon'ble the Chief Justice.
At request of learned counsel appearing on behalf of the petitioner, in order to enable her to place relevant documents on record, including but not limited to a copy of W.P.(C) 793/2017, titled as 'Mohammad Salimullah v. Union of India', which is pending before the Hon'ble Supreme Court, the hearing of the present writ petition is adjourned.
Signature Not Verified Digitally Signed By:NEETI KUMARI SHARMALet the same be placed on record within two weeks from today, Signing Date:12.05.2023W.P.(CRL) 17:03 1311/2023 Page 1 of 2 after providing an advance copy thereof to the learned counsel appearing on behalf of the respondents.
List on 29.05.2023.
Copy of the order be uploaded on the website of this Court.
SIDDHARTH MRIDUL, J TALWANT SINGH, J MAY 09, 2023/pa Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:NEETI KUMARI SHARMA Signing Date:12.05.2023W.P.(CRL) 17:03 1311/2023 Page 2 of 2