Section 109(1)(b) in The Drugs and Cosmetics Rules, 1945

[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(1)(b) in The Drugs and Cosmetics Rules, 1945

(b)Where a test for potency in units is required by these rules, a statement of the potency in units defined in terms of relating to the standard preparation specified in Schedule F or F(I), as the case may be:

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Union of India - Subsection

Section 109(1)(b) in The Drugs and Cosmetics Rules, 1945