Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 933 in Punjab Jail Manual, 1996 933. Prophylactic system to treatment. - The prophylactic system of treatment especially as regards malarious fever and its sequede and bowel disease, should be adopted at the seasons when such diseases are most prevalent.Hospital Management
