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[Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(8)(b) in National Savings Recurring Deposit Scheme, 2019

(b)The amount of interest to be recovered on the loan shall be reduced in order to make it equal to the amount of interest payable on the deposits so that the account holder may get back the net deposits.