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[Cites 0, Cited by 0] [Section 6B(2)] [Section 6B] [Entire Act]

State of West Bengal - Subsection

Section 6B(2)(b) in The West Bengal Scheduled Castes And Scheduled Tribes (Reservation of Vacancies in Services And Posts) Act, 1976

(b)having no fixed territorial jurisdiction in the district, but having his office in the district to which the jurisdiction of the District Commissioner extends.