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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Nagaland - Subsection

Section 89(2) in Nagaland Excise Rules

(2)"Absolute alcohol" is spirit obtained from rectified spirit by removing the water present as much as possible by treatment with quick lime or potassium carbonate. The absolute alcohol of the British Pharmacopoeia should not contain more than one per cent by weight of water ;