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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(3) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(3)For the efficient discharge of duties and functions of the Board and the Committees, the Board may, with the prior approval of the State Government, appoint such other officers including Civil Engineer and employees as may be necessary.