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[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of Andhra Pradesh - Subsection

Section 106(1) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(1)The Government shall create 'Development Fund' [DF] with a seed capital of Rs. 200.00 crores in case of each Metropolitan Region Development Authority and Rs. 100.00 crores in case of each Urban Development Authority for the purpose of administering the Act.