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State of Tamilnadu - Section

Section 33 in Tamil Nadu Panchayats (Elections) Rules, 1995

33. Recognition of political parties.

- Every political party recognised by the Election Commission of India as a National party or as a State party in the State of Tamil Nadu under Election Symbols (Reservation and Allotment) Order, 1968 shall be a recognised political party for the purpose of election to Panchayat Bodies.