Section 35(3) in The Pepsu Townships Development Board Act, 1954
(3)On the expiration of the period of supersession specified in the notification under sub-section (1), State Government may [ * * * * * *] [Omitted by Punjab Act 19 of 1973, Section 2.] -(a)extend the period of supersession for such further term as it may consider necessary; or.(b)constitute the Board in the manner provided in section 4.
