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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Karnataka - Subsection

Section 49(6) in University of Horticultural Sciences Act, 2009

(6)If within ninety days after the expiry of the term of notice under sub-section (1). the State Government does not issue any direction either permitting or rejecting the closure, it shall be deemed subject to the provisions of sub-section (4), that the management is permitted to close the college or the course as the case may be.