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State of Rajasthan - Section

Section 71 in University of Udaipur Teachers (Conditions of Service) Rules, 1976

71.

(a)Six days are allowed as joining time for preparation where change of station is involved and in addition, a period to cover the actual journey calculated as follows:-
For the portion of the journey which he travels or mighttravel One day for each
  By Motor Car or Bus plying for public hire 150 kms.
  By Rail 500 kms.
  In any other way 25 kms.
(b)A day is allowed for any fractional portion. Travel by road not exceeding 8 Kms. to or from a Railway Station at the beginning or end of the journey does not count for joining time,
(c)A Sunday does not count as a day for the purpose of calculating joining time but other holidays count,
(d)Joining (Journey) time will be calculated by the route which travellers ordinarily use, irrespective of the route of actual travel.
(e)On appointment to a new post while in transit, joining (journey) time begins on the day following the day of the receipt of orders but a second period of six days for preparation shall not be allowed in such cases.