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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Manipur - Subsection

Section 5(ii) in Manipur Technical University Act, 2016

(ii)to provide for establishment, on the University campus, of autonomous institutions like inter university centres, research laboratories modem instrumentation centres and like centres of learning, set up by the Central Government or the, State Government and the University Grants Commission or the AICTE, which may be used by a university or college or group of universities or colleges or industries or any non-government organisations;