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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(3) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(3)For the purpose of acquittance for payment of pension, the Assistant Director shall obtain once in an half year, pass-book extracts from the Post Offices and file them along with the Bill registers.