Bombay High Court
Parvatibai Sambhaji Aamre vs The State Of Maharashtra on 23 June, 2021
Author: Shrikant D. Kulkarni
Bench: V. K. Jadhav, Shrikant D. Kulkarni
crapl315.14
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
933 CRIMINAL APPEAL NO.315 OF 2014
WITH APPEAL/247/2014
PARVATIBAI SAMBHAJI AAMRE
VERSUS
THE STATE OF MAHARASHTRA
.....
Advocate for Appellant : Mr. Kadam Gajanan G. (absent)
APP for Respondents: Mr. R.V. Dasalkar
.....
CORAM : V. K. JADHAV AND
SHRIKANT D. KULKARNI, JJ.
DATED : 23rd JUNE, 2021 PER COURT:-
1. Learned counsel Mr. Ganesh Shinde, who was appearing earlier for the appellant, submits that he has already given his no objection to learned counsel Mr. Gajanan Kadam and his name is also appearing on the record.
2. In view of above, appearance of learned counsel Mr. Ganesh Shinde stands discharged. Learned counsel Mr. Kadam is absent.
Stand over to 02.07.2021 for fixing the date of hearing.
(SHRIKANT D. KULKARNI, J.) (V. K. JADHAV, J.) rlj/ ::: Uploaded on - 24/06/2021 ::: Downloaded on - 25/06/2021 04:28:40 :::