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NCT Delhi - Section

Section 95 in Delhi Police Act, 1978

95. Committing nuisance in or near street, etc.

No person shall in or near to any street, public place of public resort-
(a)commit a nuisance by easing himself; or
(b)having the care or custody of any child under seven years of age, suffer such child to commit a nuisance as aforesaid; or
(c)spit or throw any dust, ashes, refuse or rubbish so at to cause annoyance to any passer-by.