Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Exports by Post Regulations, 2018 1. Short title and commencement. (1)These regulations may be called the Exports by Post Regulations, 2018.(2)They shall come into force on 21st June 2018.
