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State of Rajasthan - Section

Section 21 in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

21. Duties and functions of the Advisory Council.

- The duties and functions of the Advisory Council shall be as follows: -
(a)to review from time to time, the broad policies and programmes of the University and to suggest measures for the improvement and development of the University in regard to the attainment of the objects;
(b)to advise the Vice-Chancellor in respect of any matter that may guide the University in respect of its objects; and
(c)such other duties or functions as may be prescribed by the Statutes.