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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(1)(h) in ICFAI University Act, 2003

(h)"Principal" in relation to a constituent college, means the head of the constituent college and includes, where there in no Principal, the Vice-principal or any other person for the time being appointed to act as principal;