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Delhi High Court - Orders

Dera Ismail Lkhan Cooperative House ... vs Dda And Ors on 4 May, 2022

Author: Subramonium Prasad

Bench: Subramonium Prasad

                             $~147
                             *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +       W.P.(C) 8995/2011
                                     DERA ISMAIL LKHAN COOPERATIVE HOUSE BUILDING
                                     SOCIETY LTD                                      ..... Petitioner
                                                        Through:     Mr. Rajiv Kumar Ghawana, Adv.

                                                        versus

                                     DDA AND ORS                                      ..... Respondents
                                                        Through:     Ms. Shobhana Takiar, SC for DDA.
                                                                     Mr. S. C. Singhal, Adv for R-5.

                                     CORAM:
                                     HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                        ORDER

% 04.05.2022 It is already 4:30 PM. List on 13.01.2023.

SUBRAMONIUM PRASAD, J MAY 04, 2022 Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:06.05.2022 16:36:38