Delhi High Court - Orders
Dera Ismail Lkhan Cooperative House ... vs Dda And Ors on 4 May, 2022
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~147
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8995/2011
DERA ISMAIL LKHAN COOPERATIVE HOUSE BUILDING
SOCIETY LTD ..... Petitioner
Through: Mr. Rajiv Kumar Ghawana, Adv.
versus
DDA AND ORS ..... Respondents
Through: Ms. Shobhana Takiar, SC for DDA.
Mr. S. C. Singhal, Adv for R-5.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 04.05.2022 It is already 4:30 PM. List on 13.01.2023.
SUBRAMONIUM PRASAD, J MAY 04, 2022 Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:06.05.2022 16:36:38