Section 3 in Uttarakhand (the U.P Excise Act, 1910)(Amendment) Act, 2019
3. Amendment of Section 50.
- In Section 50 of the principal Act,-(a)for the words "committing an offence" the words "committing or abetting an offence" shall be substituted.(b)After the words and figures "Section 60", the words and figures "Section 60-A," shall be inserted.
