Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Tamilnadu - Subsection Section 43(6) in Tamil Nadu Highways Act, 2001 (6)When such order has been published, the Highways Authority shall arrange for further publicity to be given to the order in at least two newspapers, one of which shall be in Tamil and the highway or part thereof shall, then, be closed.
