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State of Uttar Pradesh - Section

Section 59 in U.P. Zila Panchayats Service Rules, 1970

59. Dearness allowance.

- The grant of dearness allowance to the employees of [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] shall be regulated by the directions issued by the State Government, from time to time.