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State of Haryana - Section

Section 12 in The Punjab Chaukidara Rules

12. [ [Substituted vide Haryana Government Notification No. G.S.R.31/P.A.4/1872/S.39/K/97 dated 8.5.1997.]

The village watchman shall be the caretaker of Government and community assets in the village, within his jurisdiction.][13. No village watchman or daffadar shall withdraw from the duties of his office unless :-Ist. - He received permission to resign from the Deputy Commissioner or from some other person authorised by the Deputy Commissioner to accept his resignation, or