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State of Bihar - Section

Section 317 in Civil Court Rules of the High Court of Judicature at Patna

317. [ [Substituted by C.S. No. 22.]

All disposed of applications including rejected application for inspection of records of decided cases shall be kept separately in monthly bundles in chronological order and preserved for three months. All disposed of applications including rejected application for inspection of records of pending cases shall be kept attached with the respective records.]