Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31AA(4)] [Section 31AA] [Entire Act] Union of India - Subsection Section 31AA(4)(i) in Income Tax Rules, 1962 (i)quote his tax deduction and collection account number (TAN) in the statement;