Section 19(3) in The M.P. Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969
(3)A Forest Officer shall not be empowered under this section unless he is a Forest Officer of a rank not inferior to that of a Divisional Forest Officer, and the sum of money accepted as compensation under clause (a) of sub-section (1) shall in no case exceed the sum of one thousand rupees.']]
