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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(b) in The Orissa Tea (Registration of Dealers and Declaration of Stocks) Order, 1984

(b)"Commission agent" means a commission agent having in the customary course of business as such agent, authority to sell tea, or to consign tea for the purposes of sale or to buy tea.